M/S. Rajesh Power Services Limited vs Jharkhand Urja Sancharan Nigam Limited
2026 Latest Caselaw 2331 Jhar

Jharkhand High Court

M/S. Rajesh Power Services Limited vs Jharkhand Urja Sancharan Nigam Limited on 24 March, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                                       2026:JHHC:8233-DB


                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(C) No. 7730 of 2025
                M/s. Rajesh Power Services Limited, having its Corporate Office at
                380/3, Siddhi House, Opp. Lal Bungalow, B/H Sasuji Dining Hall, Off.
                C.G. Road, Navrangpura, PO & PS-Navrangpura, District-Ahmedabad,
                Gujarat, through its Authorized Representative Sri Prakash Behera
                                                          ...   ...    Petitioner
                                                  Versus
                1. Jharkhand Urja Sancharan Nigam Limited, through its Managing
                   Director, having its registered office at 2nd Floor, SLDC Building,
                   Kusai Colony, Doranda, Ranchi
                2. Secretary, Jharkhand Urja Sancharan Nigam Limited, having its
                   registered office at 2nd Floor, SLDC Building, Kusai Colony, Doranda,
                   Ranchi
                3. General Manager C & M (NWBP), Jharkhand Urja Sancharan Nigam
                   Limited, having its registered office at 2nd Floor, SLDC Building,
                   Kusai Colony, Doranda, Ranchi
                4. M/s. Reliance Elektrik Works in JV with M/s. Solux Galfab Pvt. Ltd.,
                   through its Manager, having its registered office at C-3/5, Sector-
                   28, PO & PS-Rohini, New Delhi         ...    ...      Respondents

                   CORAM:           HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE RAJESH SHANKAR
                For the Petitioner              : Mr. A.K. Das, Advocate
                                                  Mr. Shivam Utkarsh Sahay, Advocate
                For the Respondent Nos.1 to 3 : Mr. Rajiv Ranjan, Sr. Advocate
                For the Respondent No. 4        : Mr. Pandey Neeraj Rai, Advocate
                                                  Mr. Rohit Ranjan Sinha, Advocate
                                                  Mr. Arpit Khandelwal, Advocate
                                             -----

Order No. 04 Dated: 24.03.2026

1. Learned counsel for the petitioner, on instructions, seeks leave to

withdraw this petition. He says that I.A. No. 3331 of 2026 has also

been filed seeking leave to withdraw this petition.

2. Accordingly, leave is granted and this petition is disposed of as

withdrawn.

3. I.A. No. 3331 of 2026 is also disposed of. No costs.

(M. S. Sonak, C.J.)

(Rajesh Shankar, J.) March 24, 2026 Manish/Ritesh