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M/S Sunder Transport vs The State Of Jharkhand
2026 Latest Caselaw 2114 Jhar

Citation : 2026 Latest Caselaw 2114 Jhar
Judgement Date : 18 March, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

M/S Sunder Transport vs The State Of Jharkhand on 18 March, 2026

Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
                                                                ( 2026:JHHC:7550 )
IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Cr.M.P. No.1186 of 2024
                                 ------

1. M/s Sunder Transport, Partnership Firm, represented through one of its partner namely Heena Sunil M. Bafna aged about 60 years, wife of Late Sunil M. Bafna both having their office at Shop No.26, Road No.8, Telco Colony, P.O. & P.S.-Telco, Jamshedpur, District-Singhbhum East (Jharkhand).

2. Heena Sunil M. Bafna, aged about 60 years, wife of Late Sunil M. Bafna, one of the partner of M/s Sunder Transport, having its office at Shop No.26, Road No.8, Telco Colony, P.O. & P.S.-Telco, Jamshedpur, District-Singhbhum East (Jharkhand) and permanent Resident of Duplex No.027, The Woods, Wakd near Park Street, P.O. & P.S.-Wakd, District-Pune (Maharashtra).

                                             ...             Petitioners
                                 Versus
    1. The State of Jharkhand

2. Vijay Singh, son of Late Sital Singh, Resident of H. No.09, Cross Road No.2, Prakash Nagar, River View Colony, Telco, P.O. & P.S.-Telco, Town-Jamshedpur, District-East Singhbhum (Jharkhand).

                                             ...           Opposite Parties
                                  ------

CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

------

For the Petitioners : Ms. Anjali Kumari, Advocate : Ms. Priyanka Boby, Advocate For the State : Ms. Kumari Rashmi, Addl.P.P. For the OP 2 : Ms. Prachi Pradipti, Advocate (Vc)

------

Order No:-07 Dated:-18-03-2026 Heard the parties.

Learned counsel for the petitioners seeks permission of this Court to withdraw this Criminal Miscellaneous Petition.

Permission is accorded.

This Criminal Miscellaneous Petition stands dismissed as withdrawn.

(Anil Kumar Choudhary, J.) 18/03/2026 Abhiraj/

 
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