National Insurance Company Ltd vs Avinash Walker & Others
2026 Latest Caselaw 511 Jhar

Jharkhand High Court

National Insurance Company Ltd vs Avinash Walker & Others on 30 January, 2026

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     M.A. No. 339 of 2014
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National Insurance Company Ltd. --- --- Appellant Versus Avinash Walker & others --- --- Respondents With M.A. No. 287 of 2014

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Champa Devi & others --- ---- Appellants Versus Sanjay Pandey & others --- ---- Respondents With M.A. No. 295 of 2014

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Avinash Walker --- --- Appellant Versus Sanjay Pandey & others --- --- Respondents With

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National Insurance Company Ltd. --- --- Appellant Versus Champa Devi & others --- --- Respondents With

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National Insurance Company Ltd. --- --- Appellant Versus Suleman Miya & others --- --- Respondents

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CORAM: HON'BLE THE CHIEF JUSTICE

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For the Appellant(s): Mr. Manish Kumar, Advocate Mr. Arvind Kumar Lall, Advocate For the State: Mr. Sachin Kumar, A.C. to S.C.-I Mr. Rakesh Kumar Shahi, Advocate For the Respondents: Mr. Arvind Kumar Lall, Advocate

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11 / Dated: 30.01.2026

1. Learned counsel for the parties agrees that these matters could

be referred to mediation at the Nation Drive 2.0.

2. Accordingly, refer these matters to mediation.

(M. S. Sonak, C.J.)

January 30, 2026 Ranjeet/R. Kr.

Uploaded on 02.02.2026