Laxmikant Das vs The State Of Jharkhand
2026 Latest Caselaw 111 Jhar

Jharkhand High Court

Laxmikant Das vs The State Of Jharkhand on 7 January, 2026

                  THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr. Appeal (SJ) No. 683 of 2003
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Laxmikant Das ... ... ... Appellant Versus The State of Jharkhand ... ... ... Respondent

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CORAM:HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Pankaj Verma, Advocate For the Respondent : Mr. Bishambhar Shastri, A.P.P.

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Order No. 40/Dated 07 January, 2026 th

1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment is reserved.

(Arun Kumar Rai, J.)

07.01.2026 Umesh /Abhishek