Tarkeshwar Ram vs Bokaro Steel Plant Through Its
2026 Latest Caselaw 998 Jhar

Jharkhand High Court

Tarkeshwar Ram vs Bokaro Steel Plant Through Its on 11 February, 2026

Author: Rajesh Kumar

Bench: Rajesh Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No.844 of 2026
             Tarkeshwar Ram                                       ...      ...Petitioner(s)
                                  Versus
            Bokaro Steel Plant through its
            Managing Director & Ors.                              ...      ... Respondent(s)
                                           ---

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

---

For the Petitioner(s) : Mr. B.B. Sinha, Adv. For the SAIL : Mr. S. Gautam, Advocate

---

02/11.02.2026: The respondent(s) are directed to file response in the matter.

As prayed for, list this case after eight weeks.

(Rajesh Kumar, J.)

February 11th, 2026 Ravi-Chandan/-

Uploaded