Laxmi Devi vs Sandeep Kumar Mandal ... Opposite Party
2026 Latest Caselaw 997 Jhar

Jharkhand High Court

Laxmi Devi vs Sandeep Kumar Mandal ... Opposite Party on 11 February, 2026

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Criminal Revision No. 896 of 2023
               Laxmi Devi                                               ... Petitioner
                                                -Versus-
               Sandeep Kumar Mandal                                     ... Opposite Party
                                                   With
                                     Criminal Revision No. 1215 of 2023
               Sandeep Kumar Mandal @ Sandip Kr. Mandal                 ... Petitioner
                                         -Versus-
               The State of Jharkhand & another                         ... Opposite Parties

                                                   -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Mr. Ajeet Kumar Singh, Advocate (In Cr. Rev.896/23) Mr. Santosh Kumar Jha, Advocate (In Cr.Rev.1215/23) For the State : Mr. Achinto Sen, A.P.P. (In Cr. Rev.1215/23) For O.P. No.2 : Mr. Santosh Kumar Jha, Advocate (In Cr. Rev.896/23)

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18/11.02.2026 With consent of the parties, let these matters be sent for mediation in

light of "Mediation for the Nation Drive 2.0".

2. The husband, namely Sandeep Kumar Mandal @ Sandip Kr. Mandal is

directed to pay Rs.10,000/- to the wife, namely, Laxmi Devi so that she may

be able to attend the mediation.

(Sanjay Kumar Dwivedi, J.) Dated: 11th February, 2026 Ajay/