Arvind Nath Sahay And Another vs The State Of Jharkhand And Others
2026 Latest Caselaw 1499 Jhar

Jharkhand High Court

Arvind Nath Sahay And Another vs The State Of Jharkhand And Others on 24 February, 2026

Author: Ananda Sen

Bench: Ananda Sen

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  WP(S) No.3634 of 2022
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                  Arvind Nath Sahay and Another               ... Petitioner(s).
                                       Versus
                  The State of Jharkhand and Others          ... Respondent(s).

                  CORAM      :      SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Ranjan Kr. Singh, Advocate For the State : AC to Sr. SC-II For Accountant General: Mr. Sunil Kr. Agarwal, Advocate .........

09 /24.02.2026: The petitioner prays for some time for filing proper amendment application.

2. Prayer is allowed.

3. List this case after four weeks.

(ANANDA SEN, J.) 24.02.2026 Tanuj