Raj Pandey vs The State Of Jharkhand
2026 Latest Caselaw 1491 Jhar

Jharkhand High Court

Raj Pandey vs The State Of Jharkhand on 24 February, 2026

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. Appeal (DB) No. 2004 of 2023
       Raj Pandey                          --- ---      Appellant
                                  Versus
       The State of Jharkhand              --- ---    Respondent
                                       ---

CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

----

For the Appellant : AC to Mr. Amartya Choubey, Adv.

            For the State      : A.P.P.
                                     ---
10/24.02.2026    An adjournment has been sought for on account of

unavailability of Mr. Amartya Choubey, learned counsel for the appellant.

List this case on 19.03.2026.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.)

Dated- 24th February 2026. Preet/-

Uploaded on: 24 /02/2026.