Kamal Choubey vs The Union Of India & Ors
2026 Latest Caselaw 1008 Jhar

Jharkhand High Court

Kamal Choubey vs The Union Of India & Ors on 11 February, 2026

Author: Rajesh Kumar

Bench: Rajesh Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No.865 of 2026
             Kamal Choubey                                ...       ...Petitioner(s)
                                  Versus
            The Union of India & Ors.                             ...      ... Respondent(s)
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner(s) : Mr. Mahesh Tewari, Adv. For the UOI : Mr. P. Pallav, ASGI Mr. R.K. Gupta, C.G.C.

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02/11.02.2026: The respondent(s) are directed to file response in the matter.

As prayed for, list this case on 19.02.2026.

(Rajesh Kumar, J.)

February 11th, 2026 Ravi-Chandan/-

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