Citation : 2026 Latest Caselaw 1003 Jhar
Judgement Date : 11 February, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.Appeal (DB) No. 962 of 2024
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Rustam Ansari @ Md. Rustam Ansari ... ... Appellant Versus The State of Jharkhand ... ... Respondent
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI
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For the Appellant (s) : Mr. Mahesh Kumar Sinha (2), Advocate For the Resp.-State : Mr. Vineet Kumar Vashistha, Spl.PP
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th Order No.10/Dated: 11 February, 2026
On the request of the learned counsel appearing on behalf of the appellant, list this case tomorrow, i.e., 12th February, 2026.
(Sujit Narayan Prasad, J.)
(Arun Kumar Rai, J.)
Date: 11th February, 2026 KNR/-
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