St. Joseph'S College vs Jharkhand State Information ...
2025 Latest Caselaw 6006 Jhar

Jharkhand High Court

St. Joseph'S College vs Jharkhand State Information ... on 19 September, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Rajesh Kumar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          C. Review No. 7408 of 2025
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St. Joseph's College, Simdega, Jharkhand, PIN 835201 ... Petitioner Versus Jharkhand State Information Commission & Ors. ... Respondents

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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               For the Petitioner(s)      : Mr. Sumeet Gadodia, Advocate
               For the Respondent(s)      :
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Order No.05/Dated: 19 September, 2025

1. The present matter has been listed under the heading "Orders with defect".

2. The learned counsel appearing on behalf of the petitioner submits that the nature of defects is so that it can be ignored and, therefore, he prays for ignoring the same.

3. Considering the nature of defects, the defects, as pointed out by the office, is hereby ignored.

4. Heard the learned counsel for parties.

5. Arguments have been concluded.

6. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Dated: 19th September, 2025

KNR/