The Principal Secretary vs Rambali Das And Others
2025 Latest Caselaw 6627 Jhar

Jharkhand High Court

The Principal Secretary vs Rambali Das And Others on 30 October, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         L.P.A. No. 221 of 2025
               The Principal Secretary, Department of Forest, Environment and
               Climate Change, Govt. of Jharkhand, Ranchi
                                                       ...    ...     ...   Appellant
                                      Versus
               Rambali Das and Others         ...    ...    ...     ...  Respondents
                                      ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Appellant: Mr. Sachin Kumar, A.A.G.-II Mr. Manish Mishra, G.P.-V For the Respondents: Mr. Amit Kumar Tiwari, Advocate Ms. Nidhi Rani, Advocate

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05/Dated: 30.10.2025

Mr. Aboobacker Siddique, Principal Secretary of the

Department of Forest, Environment and Climate Change, Government

of Jharkhand, Ranchi, is present in person and states that he intends

to revisit the decision taking into consideration the observations made

in paragraph 22 of the judgment passed by the learned Division

Bench of this Court.

Prayer is allowed.

Let a fresh consideration order be passed within a period of

three weeks.

List on 20.11.2025.

Personal presence of the Officer is dispensed with.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) October 30, 2025

Manoj/Pramanik/Cp.1