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Vijay Kumar vs Smt. Sagarika Devi
2025 Latest Caselaw 6340 Jhar

Citation : 2025 Latest Caselaw 6340 Jhar
Judgement Date : 9 October, 2025

Jharkhand High Court

Vijay Kumar vs Smt. Sagarika Devi on 9 October, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                               First Appeal No.209 of 2023
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Vijay Kumar ....... ... Appellant Versus Smt. Sagarika Devi ...... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Indrajit Sinha, Advocate Mr. Akhouri Awinash Kumar, Advocate Ms. Ashwini Priya, Advocate For the Respondent : ...............

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th Order No.10/Dated: 9 October, 2025

1. Heard the learned counsel appearing for the appellant.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.)

Dated:09/10/2025 Sudhir

 
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