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Prakash Bari vs Poonam Champia
2025 Latest Caselaw 6285 Jhar

Citation : 2025 Latest Caselaw 6285 Jhar
Judgement Date : 7 October, 2025

Jharkhand High Court

Prakash Bari vs Poonam Champia on 7 October, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       F.A. No. 234 of 2024
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Prakash Bari ... Appellant Versus Poonam Champia ... Respondent

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant : Mr. Rajendra Pd. Gupta, Advocate For the Respondent : Mr. Anjani Kumar, Advocate

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04/Dated: 7 October, 2025 th

1. Heard learned counsel for the parties.

2. Hearing Concluded.

3. Judgment Reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.)

7th October, 2025 Samarth

 
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