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Geeta Devi Jaiswal & Ors vs Soma Oraon @ Koka Oraon & Ors. ... ... Opp. ...
2025 Latest Caselaw 6884 Jhar

Citation : 2025 Latest Caselaw 6884 Jhar
Judgement Date : 14 November, 2025

Jharkhand High Court

Geeta Devi Jaiswal & Ors vs Soma Oraon @ Koka Oraon & Ors. ... ... Opp. ... on 14 November, 2025

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Civil Revision No. 40 of 2024
                                     --------

Geeta Devi Jaiswal & Ors. ... ... Petitioners Versus Soma Oraon @ Koka Oraon & Ors. ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Petitioners : Mr. Rahul Kumar Gupta, Advocate For the Opp. Parties : Mr. Atanu Banerjee, Advocate Ms. Priyasha Priyadarshani, Advocate

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th Order No. 11/ Dated: 14 November, 2025

Learned counsel for the parties seeks adjournment to file some judgments in support of their argument.

2. List this case on 18th December, 2025.

(Pradeep Kumar Srivastava, J.)

14.11.2025 Basant

 
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