Citation : 2025 Latest Caselaw 6659 Jhar
Judgement Date : 3 November, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(P.I.L.) No. 5717 of 2024
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Prakash Kumar & Anr. .......... Petitioners.
-Versus-
The State of Jharkhand & Ors. .......... Respondents.
With W.P.(S) No. 1476 of 2025 Manish Kumar & Ors. .......... Petitioners.
-Versus-
The State of Jharkhand & Ors. .......... Respondents.
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioners : Mr. Ajit Kumar, Sr. Advocate Ms. Aparajita Bhardwaj, Advocate Mr. Sameer Ranjan, Advocate Mr. Akash Ajit Kumar, Advocate Ms. Satackchhi Priya Verma, Advocate Ms. Neha Mehta, Advocate For the State : Mr. Rajiv Ranjan, AG Mr. Piyush Chitresh, AC to AG For the JSSC : Mr. Sanjoy Piprawall, Advocate Mr. Prince Kumar, Advocate Mr. Jay Prakash, Advocate For the Intervenor(s): Mrs. V. Mohana, Sr. Advocate [through V.C.] Mr. Gopal Sankaranarayanan, Sr. Advocate [through V.C.] Mr. Amritansh Vats, Advocate Mr. Tushar Srivastava, Advocate [through V.C.] Mr. Shivam A. Pathak, Advocate Mr. Ashish Choudhary, Advocate Mr. Bhowesh Kumar Tiwary, Advocate Mr. Vikash Anand, Advocate Mr. Amartya Choubey, Advocate Ms. Sreepriya K., Advocate Mr. Ashish Choudhary, Advocate Mr. Arpan M Ekka, Advocate Ms. Oishi Das, Advocate Mr. Bhawesh Kr. Tiwary, Advocate Mr. Vikash Anand, Advocate Ms. Sarweshwari Kumari, Advocate Mr. Saurabh Shekhar, Advocate Mr. Anurag Kumar, Advocate
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Order No.16 Date: 03.11.2025
1. Heard the parties.
2. Judgment is reserved.
(Tarlok Singh Chauhan, C.J.)
(Rajesh Shankar, J.)
3rd November, 2025 Sanjay/Rohit
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