Abhishek Choubey @ Dablu Choubey vs Raghubansh Choubey & Others
2025 Latest Caselaw 95 Jhar

Citation : 2025 Latest Caselaw 95 Jhar
Judgement Date : 2 May, 2025

Jharkhand High Court

Abhishek Choubey @ Dablu Choubey vs Raghubansh Choubey & Others on 2 May, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             S.A. No. 6 of 2014

Abhishek Choubey @ Dablu Choubey           ..... Appellant
            Versus
Raghubansh Choubey & Others                ..... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Jitesh Kumar, Advocate. For the Respondents : Mr. K.K. Ambastha, Advocate.

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nd Order No. 19/Dated: 2 May, 2025

1. Learned counsel for the appellant as well as learned counsel for the respondents are directed to prepare short notes of the arguments in the present case along with relevant judgments, which they intend to rely on.

2. List this case on 28.07.2025.

(Pradeep Kumar Srivastava, J.) Sunil/

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