Nilay Kumar vs The State Of Jharkhand
2025 Latest Caselaw 215 Jhar

Citation : 2025 Latest Caselaw 215 Jhar
Judgement Date : 6 May, 2025

Jharkhand High Court

Nilay Kumar vs The State Of Jharkhand on 6 May, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Criminal Appeal (S.J.) No. 139 of 2025

Nilay Kumar                                        ..... Appellant
                           Versus
The State of Jharkhand                             ..... Respondent
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Ajit Kumar, Sr. Advocate.

: Mr. Sameer Ranjan, Advocate. For the State : Mrs. Amrita Kumari, APP. For the Informant : Mr. Dharmendra Kumar Tiwari, Advocate.

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th Order No. 05 /Dated: 06 May, 2025

Heard learned counsel for the parties. Judgment is reserved.

(Sanjay Prasad, J.)

Simran/

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