Anil Kumar Sinha & Others vs The State Of Jharkhand
2025 Latest Caselaw 214 Jhar

Citation : 2025 Latest Caselaw 214 Jhar
Judgement Date : 6 May, 2025

Jharkhand High Court

Anil Kumar Sinha & Others vs The State Of Jharkhand on 6 May, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Criminal Appeal (S.J.) No. 370 of 2024

Anil Kumar Sinha & Others                ..... Appellants
                       Versus
1. The State of Jharkhand
2. Masomaat Fulwa Devi                   ..... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant s : Mr. P.P.N. Roy. Sr. Advocate.

Mr. Rajeev Kr. Sinha, Advocate. For the State : Mrs. Vandana Bharti, APP. For the Resp. No. 2 : Mr. Gautam Kr. Pandey, Advocate.

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th Order No. 13 /Dated: 06 May, 2025

Heard learned counsel for the parties. Judgment is reserved.

(Sanjay Prasad, J.) Simran/

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