Amit Agarwal @ Sonu Agarwal vs Union Of India Through National ...
2025 Latest Caselaw 3565 Jhar

Jharkhand High Court

Amit Agarwal @ Sonu Agarwal vs Union Of India Through National ... on 28 March, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad, Gautam Kumar Choudhary

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (D.B.) No. 1517 of 2024
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Amit Agarwal @ Sonu Agarwal .... .... .... Appellant Versus Union of India through National Investigating Agency .... .... .... Respondent With Cr. Appeal (D.B.) No. 1516 of 2024

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Shree Balaji Transport and Roadways Pvt. Ltd.

.... .... .... Appellant Versus National Investigating Agency .... .... .... Respondent With Cr. Appeal (D.B.) No. 1554 of 2024

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Jaishree Steels Pvt. Ltd. .... .... .... Appellant Versus National Investigating Agency .... .... .... Respondent

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY

For the Appellants : Mr. Indrajit Sinha, Advocate Mr. Rishav Kumar, Advocate For the Respondent : Mr. Amit Kumar Das, Advocate Mr. Saurav Kumar, Advocate Mr. Nilesh Sarkar, Advocate

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Order No.08 / Dated : 28.03.2025

1. Heard, Mr. Indrajit Sinha, learned counsel appearing for the appellants

and Mr. Amit Kumar Das, learned counsel appearing for the

Respondent-National Investigating Agency.

2. Hearing concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Gautam Kumar Choudhary, J.) Pawan/-