M/S Sta-Bgm & Msrsc (Jv) vs Eastern Coalfields Limited And Others
2025 Latest Caselaw 3273 Jhar

Jharkhand High Court

M/S Sta-Bgm & Msrsc (Jv) vs Eastern Coalfields Limited And Others on 17 March, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            C.M.P. No. 256 of 2025

              M/s STA-BGM & MSRSC (JV), Amidha and Another
                                             ......................Petitioners


                                   ... Versus....

              Eastern Coalfields Limited and others

                                                         .......      Opposite Parties

               CORAM:         HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

        For the Petitioners               : Mr. Pradip Kumar Tarafdar, Sr. Advocate
                                            Mr. Subhojit Seal, Advocate
                                             Mr. Srijit Choudhary, Advocate
                                             Mr. Shadab Eqbal, Advocate
        For the Opposite Parties         : Mr. Rajesh Lala, Advocate

                           ............

03/Dated: 17/03/2025 In the light of judgment of the Coordinate Bench in C.M.P. No. 23

of 2022 with C.M.P. No. 24 of 2022, let this matter be placed before the

Division Bench having roster of Commercial Courts Act.

( Sanjay Kumar Dwivedi, J.)

Satyarthi/-