Uday Jonko vs The State Of Jharkhand
2025 Latest Caselaw 3128 Jhar

Jharkhand High Court

Uday Jonko vs The State Of Jharkhand on 5 March, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. Appeal (DB) No. 18 of 2025
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     Uday Jonko                                                ... Appellant
                                 Versus
     The State of Jharkhand                                    ... Respondent

CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Awnish Shankar, Advocate For the State : Mr. Shailendra Kr. Tiwari, APP

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03/Dated: 5 March, 2025 th

1. Since the judgment of conviction has been passed by one of us, i.e.,

by Hon'ble Mr. Justice Pradeep Kumar Srivastava, let this matter be

listed, with the approval of Hon'ble the Chief Justice, before another

Division Bench in which Hon'ble Mr. Justice Pradeep Kumar

Srivastava is not a Member.

(Sujit Narayan Prasad, J.)

(Pradeep Kumar Srivastava, J.)

Samarth