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The Jharkhand Urja Vikas Nigam Limited & ... vs Sujit Kumar Tiwari
2025 Latest Caselaw 4369 Jhar

Citation : 2025 Latest Caselaw 4369 Jhar
Judgement Date : 30 June, 2025

Jharkhand High Court

The Jharkhand Urja Vikas Nigam Limited & ... vs Sujit Kumar Tiwari on 30 June, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
                                         -1-



              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             L.P.A. No. 371 of 2023
                                        ----

The Jharkhand Urja Vikas Nigam Limited & Ors.

                                           ...   ...     Appellants
                                      Versus
           Sujit Kumar Tiwari                  ...   ... Respondent
                                      -------

CORAM :HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

------

For the Appellants : Mr. Ashok Kumar Yadav, Advocate For the Respondent : Mr. D.K. Pathak, Advocate

--------

th Order No. 17 : Dated 30 June, 2025

1. Heard Mr. Ashok Kumar Yadav, learned counsel for the

appellants and Mr. D.K. Pathak, learned counsel for the

respondent-writ petitioner.

2. Hearing concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Alankar/

 
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