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Mukesh Kumar Singh vs Mrs. Anchal Singh
2025 Latest Caselaw 3810 Jhar

Citation : 2025 Latest Caselaw 3810 Jhar
Judgement Date : 10 June, 2025

Jharkhand High Court

Mukesh Kumar Singh vs Mrs. Anchal Singh on 10 June, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                F.A. No.103 of 2023
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Mukesh Kumar Singh .... .... Appellant(s) Versus Mrs. Anchal Singh .... .... Respondent(s)

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Appellant(s) : Mr. Mahesh Tewari, Adv. For the Respondent(s) : Mr. Arun Kumar, Adv.

Mr. Jitendra Tripathy, Adv.

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th 06/Dated: 10 June, 2025

1. Heard Mr. Mahesh Tewari, learned counsel appearing for the appellant.

2. Heard Mr. Arun Kumar and Mr. Jitendra Tripathy, learned counsel appearing for the respondent.

3. Hearing is concluded.

4. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Rajesh Kumar, J.) Amar-Shahid/-

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