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M/S. Bharat Coking Coal Limited vs Gopal Prasad
2025 Latest Caselaw 643 Jhar

Citation : 2025 Latest Caselaw 643 Jhar
Judgement Date : 8 July, 2025

Jharkhand High Court

M/S. Bharat Coking Coal Limited vs Gopal Prasad on 8 July, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
             S.A. No. 4 of 2011

M/s. Bharat Coking Coal Limited, Dhanbad & Others
                                          ..... Appellants
                        Versus
Gopal Prasad                              ..... Respondent
                         ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellants : Mr. Anoop Kumar Mehta, Advocate. For the Respondent : Mr. Birendra Kumar, Advocate.

---------

th Order No. 28/Dated: 8 July, 2025

1. Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment Reserved.

(Pradeep Kumar Srivastava, J.) Sunil/

 
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