Sahdeo Mahto vs Hadi Ram Mahto & Anr
2025 Latest Caselaw 553 Jhar

Citation : 2025 Latest Caselaw 553 Jhar
Judgement Date : 3 July, 2025

Jharkhand High Court

Sahdeo Mahto vs Hadi Ram Mahto & Anr on 3 July, 2025

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                S.A. No.119 of 2002

        Sahdeo Mahto.                                 ...   Appellant.
                                       Versus
        Hadi Ram Mahto & Anr.                         ...   Respondents.

Coram:HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mrs. J. Mazumdar, Adv. For the Respondents : Mr. Ram Chandar Sahu, Adv.

Mr. Om Prakash Singh, Adv.

Order No.10/Dated- 3rd July, 2025

1. Heard the parties.

2. Argument concluded.

3. Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Amar/ Uploaded

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