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M/S Keshri Industries Through Its ... vs The State Of Jharkhand And Ors
2025 Latest Caselaw 1303 Jhar

Citation : 2025 Latest Caselaw 1303 Jhar
Judgement Date : 31 July, 2025

Jharkhand High Court

M/S Keshri Industries Through Its ... vs The State Of Jharkhand And Ors on 31 July, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 W.P.(C) No.3560 of 2025
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M/s Keshri Industries through its partner Satya Prakash .... .... Petitioner Versus The State of Jharkhand and Ors. .... .... Respondents CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioner : Mr. Kanti Kumar Ojha, Advocate For the State : Mr. Devesh Krishna, SC(Mines)-III

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04/Dated 31.07.2025

1. Heard.

2. Judgment reserved.

(Tarlok Singh Chauhan, C.J.)

(Sujit Narayan Prasad, J.)

Alankar-Rohit/-

 
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