Dharmendra Sikdar vs The State Of Jharkhand
2025 Latest Caselaw 2187 Jhar

Jharkhand High Court

Dharmendra Sikdar vs The State Of Jharkhand on 31 January, 2025

          IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          Cr. Appeal (S.J.) No. 1482 of 2007
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Dharmendra Sikdar ... ... Appellant Versus The State of Jharkhand .... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Manoj Kumar Sah, Advocate For the Respondent : Mr. Sunil Kumar Dubey, A.P.P.

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st 14/Dated: 31 January, 2025

1. Heard, Mr. Manoj Kumar Sah, learned counsel for the appellant and Mr. Sunil Kumar Dubey, learned counsel for the respondent-State.

2. Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Pappu/-