Jai Prakash Singh vs The State Of Jharkhand
2025 Latest Caselaw 2576 Jhar

Citation : 2025 Latest Caselaw 2576 Jhar
Judgement Date : 11 February, 2025

Jharkhand High Court

Jai Prakash Singh vs The State Of Jharkhand on 11 February, 2025

IN THE HIGH COURT OF JHARKHAND AT RANCHI
         Cr. Appeal (S.J.) No. 516 of 2006

Jai Prakash Singh                                   ..... Appellant
                            Versus
The State of Jharkhand                              ..... Respondent
                        ---------

CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellant : Mr. Saibal Mitra, Advocate.

Mr. Akshay Kumar Mahato, Advocate. For the Resp.-State : Mr. Vineet Kr. Vashistha, Spl.P.P.

---------

th Order No. 22/Dated: 11 February, 2025

Heard learned counsel for the parties.

Argument concluded.

Judgment Reserved.

(Pradeep Kumar Srivastava, J.) Sunil/

Download the LatestLaws.com Mobile App