Abhay Kumar Singh Chauhan @ Futo Singh vs The State Of Jharkhand
2025 Latest Caselaw 2428 Jhar

Citation : 2025 Latest Caselaw 2428 Jhar
Judgement Date : 5 February, 2025

Jharkhand High Court

Abhay Kumar Singh Chauhan @ Futo Singh vs The State Of Jharkhand on 5 February, 2025

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         Cr. Appeal (SJ) No.854 of 2006

         Abhay Kumar Singh Chauhan @ Futo Singh
                                                             ...   Appellant
                                         Versus
         The State of Jharkhand                          ...       Respondent

Coram: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellant : Mr. A.K. Kashyap, Sr. Advocate.

Mr. Anurag Kashyap, Advocate For the State : Mr. Shiv Shankar Kumar, A.P.P.

Order No.15/Dated- 05.02.2025

1. Heard the parties.

2. Arguments concluded.

3. Judgment is reserved.

(Pradeep Kumar Srivastava, J.) Amar/-

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