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Chandan Kumar @ Chandan Kumar Thakur vs The State Of Jharkhand
2025 Latest Caselaw 7678 Jhar

Citation : 2025 Latest Caselaw 7678 Jhar
Judgement Date : 15 December, 2025

[Cites 0, Cited by 0]

Jharkhand High Court

Chandan Kumar @ Chandan Kumar Thakur vs The State Of Jharkhand on 15 December, 2025

Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
                                                       [ 2025:JHHC:37638]


         IN         THE HIGH COURT OF JHARKHAND AT RANCHI
                        A.B.A. No. 7164 of 2025
         Chandan Kumar @ Chandan Kumar Thakur, aged
         about 34 years S/o Late Sunil Kumar Thakur, R/o
         Old HB Road, Dipatoli, Near Shiv Mandir, New
         Nagar, Bandhgari, P.O. & P.S.- Sadar, District-
         Ranchi, Jharkhand.
                                                        .....   ...     Petitioner
                                      Versus
         The State of Jharkhand
                                                        .....   ...     Opposite Party
                               --------

CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

------

For the Petitioner : Mr. Shailesh Poddar, Advocate. For the State : Mr. B. Shastri, A.P.P.

------

05/ 15.12.2025 The matter relates to Kanke P.S. Case No. 322 of 2023,

pending in the court of learned Chief Judicial Magistrate, Ranchi.

2. After some arguments, learned counsel appearing for the

petitioner seeks permission to withdraw this petition with the liberty to

move before the learned court on the strength of the judgment of Hon'ble

Supreme Court in the case of Satender Kumar Antil Versus Central

Bureau of Investigation & Anr., reported in (2022) 10 SCC 51.

3. Learned A.P.P. appearing for the State has got no objection.

4. Permission is accorded.

5. As such, this petition is dismissed as withdrawn with the

aforesaid liberty.

(Sanjay Kumar Dwivedi, J.) Dated:-15.12.2025 Amitesh/-

 
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