Pinku Rawani @ Pinku Kumar Verma Aged ... vs The State Of Jharkhand .... Opposite ...
2025 Latest Caselaw 7630 Jhar

Jharkhand High Court

Pinku Rawani @ Pinku Kumar Verma Aged ... vs The State Of Jharkhand .... Opposite ... on 12 December, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                                                                           2025:JHHC:37475



                IN THE HIGH COURT OF JHARKHAND, RANCHI
                        A.B.A. No. 7128 of 2025
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Pinku Rawani @ Pinku Kumar Verma aged about 37 years son of late Pappu Rawani r/o Vill.Belgariya Colony, Qtr No.775 PO Patani, PS Baliapur, District Dhanbad Jharkhand .... Petitioner

-- Versus --

The State of Jharkhand .... Opposite Party

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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner :- Mr. Baibhaw Gahlaut, Advocate For the State :- Ms Bandana Sinha, Advocate

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2/12.12.2025 This matter relates to Chandankiyari PS Case No.136 of 2023,

corresponding to G.R. No.1315 of 2023 and the case is pending in the court

of learned J.M. 1st Class, Bokaro

2. After some argument, learned counsel for petitioner seeks permission

to withdraw instant petition with liberty to move before learned court on

strength of judgment of Hon'ble Supreme Court in case of Satender

Kumar Antil v. Central Bureau of Investigation and Another,

reported in (2022) 10 SCC 51.

2. Learned counsel for respondent State has got no objection for same.

3. This petition is dismissed as withdrawn with aforesaid liberty.

( Sanjay Kumar Dwivedi, J.) 12.12.2025 SI/