Sushma Devi vs Raj Kumar Prasad
2025 Latest Caselaw 7627 Jhar

Jharkhand High Court

Sushma Devi vs Raj Kumar Prasad on 12 December, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

              THE HIGH COURT OF JHARKHAND AT RANCHI

                        F.A. No.324 of 2023

              Sushma Devi                       ...      Appellant

                                      Versus

              Raj Kumar Prasad                  ...      Respondent

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Coram: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Vijay Bahadur Singh, Advocate For the Respondent : Mr. Robin Kumar, Advocate Ms. Nishi Rani, Advocate Ms. Akanksha B. Raje, Advocate

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Order No.10/Dated: 12.12.2025

1. Affidavit has been filed in pursuant to the order dated 27th November, 2025.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

12th December, 2025 R.K/Rajnish