Parmeshwar Mandal vs Central Coalfields Limited & Others
2025 Latest Caselaw 7514 Jhar

Jharkhand High Court

Parmeshwar Mandal vs Central Coalfields Limited & Others on 4 December, 2025

Author: Ananda Sen

Bench: Ananda Sen

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    W.P.(S) No.4735 of 2021
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           Parmeshwar Mandal, S/o Mangi Mandal
                                                            .... Petitioner(s).
                                                Versus
           Central Coalfields Limited & Others
                                                            ... Respondent(s)

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                    CORAM      : SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Kumar Harsh, Advocate Mr. Surya Prakash, Advocate For the Respondent(s) : Mr. Uggal Choudhary, Advocate Mr. Raunak Sahay, Advocate .........

05/ 04.12.2025: Petitioner is directed to bring on record the F.I.R. and judgment passed in the criminal case, which ultimately ended in acquittal on compromise.

2. List this case on 07.01.2026.

(ANANDA SEN, J.) 04th December, 2025 R.S./