Citation : 2025 Latest Caselaw 7331 Jhar
Judgement Date : 8 December, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 538 of 2025
The State of Jharkhand and Ors. ... Appellants
Versus
Abhijeet Kumar Sinha and Ors. ... Respondents
...
CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI
For the Appellants : Mr. Ashok Kr. Yadav, Advocate For the N.C.T.E. : Mrs. Khushboo Kataruka, Advocate : Mrs. Kumari Ruchika, Advocate For the J.S.S.C. : Mr. Sanjoy Piprawall, Advocate : Mr. Rakesh Ranjan, Advocate : Mr. Prince Kumar, Advocate : Mr. Jay Prakash, Advocate ...
Order No.08/dated 08.12.2025
Issue notice upon respondent No. 1 & 4 in the limitation
matter through ordinary process as well as Speed
Post/Registered post with A/D, for which requisites etc., must
be filed within one week.
2. Notice is made returnable on 27.01.2026
3. It has been submitted by Mr. Ashok Kumar Yadav, learned
State Counsel that the identical appeal against the Judgment
passed in W.P.(S) No. 2715 of 2019 and the order passed, on
remand, in pursuance to the order passed by the Co-ordinate
Bench of this Court dated 21.06.2023, passed in L.P.A. No. 297
of 2022, is lying pending and in pursuant thereto the fresh order
has been passed which is the subject matter of Letters Patent
Appeal being L.P.A.No. 376 of 2024 filed on 24.06.2024 as has
been informed by Mr. Ashok Kumar Yadav, learned State
Counsel.
4. Accordingly, let this appeal be listed along with L.P.A.No.
376 of 2024.
5. Mr. Sanjoy Piprawall, learned Counsel waives notice on
behalf of respondent No.2 and 3.
6. Let the name of Mr. Sanjoy Piprawall be reflected in the
Daily Cause List.
7. Let this case be listed on 27.01.2026.
(Sujit Narayan Prasad, J.)
(Arun Kumar Rai, J.) Dated 8th December, 2025 P.K.S./Suman-
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