Mrityunjay Pandey And Others vs Man Mohan Upadhyay And Others
2025 Latest Caselaw 4848 Jhar

Jharkhand High Court

Mrityunjay Pandey And Others vs Man Mohan Upadhyay And Others on 25 August, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 Second Appeal No. 04 of 2000

                 Mrityunjay Pandey and others               ...     ...     Appellants
                                         Versus
                 Man Mohan Upadhyay and others ...             ...         Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellants : Mr. Pandey Neeraj Rai, Advocate : Mr. Rohit Ranjan Sinha, Advocate For the Respondents : Mr. Jay Prakash Jha, Senior Advocate : Mr. Aishwarya Prakash, Advocate

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29/25.08.2025 Heard the learned counsel appearing on behalf of the parties.

2. Post this case for dictation of judgment tomorrow i.e. 26.08.2025.

(Anubha Rawat Choudhary, J.) Binit