Nil Mohan Koeri & Ors vs The State Of Jharkhand
2025 Latest Caselaw 4844 Jhar

Jharkhand High Court

Nil Mohan Koeri & Ors vs The State Of Jharkhand on 25 August, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr. Appeal (DB) No.260 of 2003

             Nil Mohan Koeri & Ors.                          ...     Appellants
                                           Versus
             The State of Jharkhand                          ...     Respondent
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Coram: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Amitabh, Amicus Curiae For the State : Mr. Pankaj Kumar, P.P.

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Order No.11/Dated- 25.08.2025 Heard Mr. Amitabh, learned amicus curiae appearing for the appellants and Mr. Pankaj Kumar, learned P.P for State.

Judgment is reserved.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.)

Sachin