Sher Mohammad vs State Of Jharkhand & Ors
2025 Latest Caselaw 1588 Jhar

Jharkhand High Court

Sher Mohammad vs State Of Jharkhand & Ors on 5 August, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

               THE HIGH COURT OF JHARKHAND AT RANCHI

                                  L.P.A. No.183 of 2024

               Sher Mohammad                                   ...    Appellant

                                                  Versus

               State of Jharkhand & Ors.                       ...    Respondents

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Coram:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Atanu Banerjee, Advocate Mr. Suman Kr. Ghosh, Advocate For the JPSC : Mr. Sanjoy Piprawall, Advocate Mr. Prince Kumar, Advocate Mr. Rakesh Ranjan, Advocate Mr. Jay Prakash, Advocate

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Order No.07/Dated- 05.08.2025

1. Mr. Atanu Banerjee, learned counsel appearing for the appellant and Mr. Sanjoy Piprawall, learned counsel appearing for the JPSC argued at length.

2. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Rajnish/R.K.