Citation : 2025 Latest Caselaw 5362 Jhar
Judgement Date : 30 April, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Second Appeal No. 141 of 2002
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Parijan Bibi & Ors. ... ... Appellants Versus Md. Safiuddin Ansari Mian & Ors. ... ... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Mr. KK Ambastha, Advocate For the Respondents : Mr. Aniket Jaiswal, Advocate
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th Order No. 29/ Dated: 30 April, 2025
Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.
2. List this matter on 07th July, 2025.
(Pradeep Kumar Srivastava, J.) Basant
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