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Gobardhan Mian vs Smt. Adu Bala Devi
2025 Latest Caselaw 5357 Jhar

Citation : 2025 Latest Caselaw 5357 Jhar
Judgement Date : 30 April, 2025

Jharkhand High Court

Gobardhan Mian vs Smt. Adu Bala Devi on 30 April, 2025

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Second Appeal No. 87 of 2005
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Gobardhan Mian ... ... Appellant Versus Smt. Adu Bala Devi ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mrs. J Mazumdar, Advocate For the Respondent : Mr. Deepak Kumar, Advocate

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th Order No. 10/ Dated: 30 April, 2025

Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.

2. List this matter on 10th July, 2025.

(Pradeep Kumar Srivastava, J.) Basant

 
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