Citation : 2025 Latest Caselaw 5354 Jhar
Judgement Date : 30 April, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Second Appeal No. 09 of 2005
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Hem Prasad Singh Munda & Ors. ... ... Appellants Versus Srikant Singh Munda & Ors. ... ... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Mr. KK Ambastha, Advocate For the Respondents : Mr. Ayush Aditya, Advocate
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th Order No. 22/ Dated: 30 April, 2025
Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.
2. List this matter on 09th July, 2025.
(Pradeep Kumar Srivastava, J.) Basant
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