Citation : 2025 Latest Caselaw 5345 Jhar
Judgement Date : 30 April, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Second Appeal No. 82 of 1998
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Shanti Devi & Ors. ... ... Appellants Versus Mahesh Mahto & Ors. ... ... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Ms. J. Mazumdar, Advocate For the Respondents : Mr. Mahesh Tiwari, Advocate
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th Order No. 15/ Dated: 30 April, 2025
Learned counsel for both the parties are directed to prepare short notes of argument in the present case along with relevant judgments, which they intend to rely on.
2. List this matter on 02nd July, 2025.
(Pradeep Kumar Srivastava, J.) Basant
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