Krishna Prasad Mahto vs The State Of Jharkhand And Another ... ...
2025 Latest Caselaw 5212 Jhar

Jharkhand High Court

Krishna Prasad Mahto vs The State Of Jharkhand And Another ... ... on 25 April, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                            Cont. Case (Civil) No. 795 of 2022

                 Krishna Prasad Mahto                           ...       ...      Petitioner
                                          Versus
                 The State of Jharkhand and Another ...              ...         Opp. Parties

                                          With
                            Cont. Case (Civil) No. 923 of 2022
                                          With
                            Cont. Case (Civil) No. 355 of 2023

                                      ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner(s) : Mr. Abhijeet Anand, Advocate [in Cont. Case (Civil) No. 795 & 923 of 2022] : Mr. Aditya Banerjee, Advocate [in Cont. Case (Civil) No. 355 of 2023]

For the State : Mr. Ashok Kumar Singh, AC to SC(L&C)-III : Mr. Suman Marandi, AC to SC-IV For the JSC Bank : Mr. Abhinay Kumar, Advocate :

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26/25.04.2025 Learned counsel for the opposite parties has submitted that the Letters Patent Appeals related to the judgements involved in Cont. Case (Civil) No. 923 of 2022 and Cont. Case (Civil) No. 355 of 2023 have been finally heard by the Hon'ble Division Bench and only the judgment is to be pronounced in those appeals. He prays that the matter be posted after three weeks.

2. Post these cases on 13th June 2025.

(Anubha Rawat Choudhary, J.) Pankaj