Ramesh Kumar Saw vs The State Of Jharkhand And Others
2024 Latest Caselaw 9887 Jhar

Jharkhand High Court

Ramesh Kumar Saw vs The State Of Jharkhand And Others on 4 October, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                W.P.(S) No. 5114 of 2021

                Ramesh Kumar Saw                              ...     ...      Petitioner
                                 Versus
        The State of Jharkhand and Others    ...        ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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        For the Petitioner       : None
        For the Resp.-State      : Mr. Divyam, A.C. to S.C. IV
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           13/04.10.2024

1. The learned counsel for the petitioner is absent.

2. The learned counsel for the State is present. He submits that the present case is squarely covered by the Judgment passed by this Court on 22.11.2022 in W.P.(S) No. 510 of 2009.

3. Since the petitioner is absent the matter is adjourned and directed to be posted for final disposal on 14th October, 2024.

(Anubha Rawat Choudhary, J.) Rakesh/-