Citation : 2024 Latest Caselaw 10183 Jhar
Judgement Date : 25 October, 2024
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No.146 of 2012
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1. Bibi Jubeda Khatoon
2. Md. Magbool Ahmad .... .... .... Appellants Versus
1. The Oriental Insurance Co. Ltd. through its Divisional Manager, Durgapur, West Bengal
2. Nearest office of the Insurer-The Oriental Insurance Company Limited, Bhagalpur Road, P.S. Godda, Jharkhand
3. Shambhu Prasad Singh .... .... .... Respondents
CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY
For the Appellants : Mr. Sudhanshu Shekhar Choudhary, Advocate For the Respondents :
...........
19/ 25.10.2024.
Heard learned counsel for the parties.
It is submitted that there are some errors in the printing of the order by
which certain words have not been printed in the original order dated 02.08.2022.
However, in the order, which has been uploaded in the website, there is no such
omission. The appellants are facing difficulty in getting the certified copy of the
original order, as some words in the order in original have not been properly
printed.
Considering the submissions, let the order dated 02.08.2022, as uploaded,
be reflected in the order-sheet, certified copy of which can be obtained by the
appellants.
Let this order/judgment be form part of the earlier order/judgment
dated 02.08.2022.
(Gautam Kumar Choudhary, J.) Sandeep/
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