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Pramila Kumari And Ors vs The State Of Jharkhand And Ors
2024 Latest Caselaw 10149 Jhar

Citation : 2024 Latest Caselaw 10149 Jhar
Judgement Date : 24 October, 2024

Jharkhand High Court

Pramila Kumari And Ors vs The State Of Jharkhand And Ors on 24 October, 2024

Author: Sanjay Prasad

Bench: Sanjay Prasad

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       W.P.(S) No.1601 of 2017
      Pramila Kumari and Ors.               ..........        Petitioners
                            Versus
      The State of Jharkhand and Ors.       ........          Respondents
                            ---------

CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

----------

      For the Petitioners     : Ms. Arti Kumari, Advocate
      For the State           : None
                            -------
                    th

13/Dated: 24 October, 2024

Ms. Arti Kumari, learned counsel for the petitioner is present.

2. Argument has already been completed in this case by the learned counsel for both the sides.

3. Put up this case 'For Judgment' on 14.11.2024.

(Sanjay Prasad, J.) Saket/-

 
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