Shankar Sahu & Ors vs The State Of Jharkhand
2024 Latest Caselaw 10147 Jhar

Citation : 2024 Latest Caselaw 10147 Jhar
Judgement Date : 24 October, 2024

Jharkhand High Court

Shankar Sahu & Ors vs The State Of Jharkhand on 24 October, 2024

Author: Ananda Sen

Bench: Ananda Sen, Gautam Kumar Choudhary

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Cr. Appeal (D.B.) No. 306 of 2001
                                       ------
     Shankar Sahu & Ors.         ....  .... .... Appellant
                              Versus
     The State of Jharkhand      ....  .... .... Respondent

     CORAM:       SRI ANANDA SEN, J.

SRI GAUTAM KUMAR CHOUDHARY, J.

For the Appellant : Mr. A. K. Sahani, Advocate For the State : Mrs. Priya Shrestha, A.P.P.

------

21/ 24.10.2024 On the request of the learned counsel Mr. A.K. Sahani, as he wants to examine the judgment of the counter case.

List this case on 28.10.2024.

(ANANDA SEN, J.)

(GAUTAM KUMAR CHOUDHARY, J.) Pawan/-

Download the LatestLaws.com Mobile App