M/S. Indian Progressive Construction ... vs Union Of India
2024 Latest Caselaw 10008 Jhar

Jharkhand High Court

M/S. Indian Progressive Construction ... vs Union Of India on 16 October, 2024

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                 IN THE HIGH COURT OF JHARKHAND, RANCHI
                              W.P. (Cr.) No. 790 of 2024
                                           ----

1. M/s. Indian Progressive Construction Private Limited "Aashtha" Company

2. Shri Jitesh Rajpal .... Petitioners

-- Versus --

               Union of India                            .... Respondent
                                           ----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

---

           For the Petitioners       :-    Mr. Ranjeet Kushwaha, Advocate
           For the Income Tax        :-    Mr. Kumar Vaibhaw, Advocate
                                     :-    Mr. Anurag Vijay, Advocate
                                     :-    Mr. Srijan, Advocate
                                           ----
04/16.10.2024            Learned counsel appearing for the petitioners submits that the

TDS amount has been deposited belatedly with interest and after depositing of

the said TDS amount, the complaint case has been lodged by the Income Tax

Department. He submits that the case of the petitioners are covered in view of

the judgment of this Court in the case of Dev Multicom Pvt. Ltd. and Ors.

versus State of Jharkhand and Another reported in 2022 SCC OnLine

Jhar 537. He submits that the said matter has also been affirmed by Hon'ble

the Supreme Court by way of 2023 SCC OnLine SC 792.

2. Learned counsel appearing for the Income Tax Department seeks

three weeks' time to file counter affidavit. He submits that the identical matters

are coming on 20th November, 2024.

3. Let this matter appear on 20th November, 2024.

4. Till the next date, no coercive steps shall be taken against the

petitioners in connection with C.O. Case No.20/2018 pending in the Court of

learned Special Judge, Economic Offences.

(Sanjay Kumar Dwivedi, J.) Sangam/

--1--