Deepika Devi @ Deepika Mishra vs The State Of Jharkhand
2024 Latest Caselaw 4937 Jhar

Jharkhand High Court

Deepika Devi @ Deepika Mishra vs The State Of Jharkhand on 6 May, 2024

Author: Subhash Chand

Bench: Ananda Sen, Subhash Chand

           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       Cr. Appeal (D.B.) No. 234 of 2024
                             -----
           Deepika Devi @ Deepika Mishra                 ... Appellant(s).
                                   Versus
           The State of Jharkhand                        ... Respondent(s).


           CORAM       :      SRI ANANDA SEN, J.

SRI SUBHASH CHAND, J.

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For the Appellant(s) : Mr. Ashish Kr. Thakur, Advocate For the State : Mr. Anup Pawan Topno, A.P.P. For the Informant : Mr. Vinay Kumar Tiwary, Advocate .........

04 /06.05.2024: List this case in the next week along with Criminal Appeal (D.B.) No.270 of 2024, Criminal Appeal (D.B.) No.458 of 2024 and Criminal Appeal (D.B.) No.501 of 2024, which are arising out of the same judgment.

(ANANDA SEN, J.)

(SUBHASH CHAND, J.)

R.S./