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Krishna Kumar Singh vs State Of Jharkhand & Others
2024 Latest Caselaw 4934 Jhar

Citation : 2024 Latest Caselaw 4934 Jhar
Judgement Date : 6 May, 2024

Jharkhand High Court

Krishna Kumar Singh vs State Of Jharkhand & Others on 6 May, 2024

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              W.P. (S) No. 5090 of 2023

 Krishna Kumar Singh                                    ...       ...    Petitioner
                                    Versus
 State of Jharkhand & Others                            ...       ...   Respondents
                        ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

07/6th May 2024

1. Learned counsel for the petitioner Mr. Suman Ghosh is present.

2. Learned counsel for the respondents is also present.

3. Learned counsel for the petitioner seeks adjournment.

4. Post this case on 26.06.2024.

5. In the meantime, the parties to file short synopsis, list of dates and the judgments on which they seek to rely upon.

(Anubha Rawat Choudhary, J.) Mukul

 
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